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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)Notwithstanding the re-organization of the existing University, the Annual Report of the University for the year 2005-06, shall be prepared under the directions of the Vice-Chancellor of the University, and the Board of the University shall, after consideration of the Annual Report, forward a copy thereof to the State Government.