Himachal Pradesh High Court
Prakash Chand vs . Amar Singh (Deceased) on 5 September, 2023
Prakash Chand Vs. Amar Singh (deceased) through his LRs.
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RSA No. 420 of 2007 05.09.2023 Present: Mr. Vishwash Kaushal, Advocate, vice Mr. Suneet Goel, Advocate, for the appellant.
Mr. Mohar Singh, Advocate, for respondents No.1(a) to 1(c).
of Mr. D.S. Kainthla, Advocate, for respondents No.2 and 3.
Mr. Prashant Sen and Ms. Avni Kochhar, rt Deputy Advocates General, for respondent No.4.
It has been stated that Mr. D.S. Kainthla, Advocate is appearing on behalf of respondents No.2 and 3, who is related to me, therefore, it will be highly embarrassing for me to hear this matter. Hence, the matter be listed before another Bench at the pleasure of Hon'ble the Chief Justice.
(Rakesh Kainthla) Judge September, 05, 2023 (Chander) ::: Downloaded on - 06/09/2023 21:44:52 :::CIS