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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The minimum clear width of staircases in case of public building shall not be less than 1.5 m for every 300 persons who are expected to use the building. The furthest corner of the building shall not be more than 18 m distance from the staircase.