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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Haryana - Subsection

Section 58(1)(iii) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(iii)shall be provided for purposes of light and ventilation with doors and windows or other apertures which shall have a total opening of not less than ¼ of the floor area of the room or 30 square feet whichever is greater.