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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)the shell of the vessel and its manhole nozzle shall be insulated with a material approved by the Chief Controller. The entire insulation may be covered with a metal jacket and flashed around all openings so as to be weather-tight;