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State of Tamilnadu - Section

Section 22 in The Chennai Corporation Servants Conduct Rules, 1968

22. Demonstration.

- No Corporation servant shall engage himself or participate in any demonstration which is prejudicial to the interests of the sovereignty and integrity of India, the security of the State, friendly relations with foreign states, public order, decency or morality, or which involves contempt of Court, defamation or incitement to an offence.