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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4)(b) in National Cadet Corps (Girls Division) Rules, 1949

(b)in the case of a Girl Cadet:
(i)severe reprimand or reprimand;
(ii)extra parades not exceeding three;
(iii)confinement to the lines for a period not exceeding three days during the annual training camp.