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State of Tamilnadu - Section

Section 4 in Regulations of the Tamil Nadu Agricultural University

4. Classification of staff.

(1)The employees of the University shall be classified as follows:-Class I Employees whose minimum pay in the time-scale is Rs. 1500/- or more per month.Class II Employees whose minimum pay in the time-scale is Rs. 675/- or more per month.Class III Employees whose minimum pay in the time-scale is Rs. 325/- or more per month.Class IV All others.
(2)The scale of pay of the employees of the University shall be as specified in Appendix I. The scales of pay of the employees under Class III and IV shall be the same as applicable, from time to time to the employees in the corresponding posts in Tamil Nadu Government Sendee. The special pay and other allowances admissible to the employees shall be at the rates applicable to the employees in the corresponding posts in the Tamil Nadu Government Service, as decided, from time to time, by the University. However, the Board shall have powers to revise the scales of pay and allowances attached to any of the posts of the University' as and w hen necessary.