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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Regulations of the Tamil Nadu Agricultural University

(2)The scale of pay of the employees of the University shall be as specified in Appendix I. The scales of pay of the employees under Class III and IV shall be the same as applicable, from time to time to the employees in the corresponding posts in Tamil Nadu Government Sendee. The special pay and other allowances admissible to the employees shall be at the rates applicable to the employees in the corresponding posts in the Tamil Nadu Government Service, as decided, from time to time, by the University. However, the Board shall have powers to revise the scales of pay and allowances attached to any of the posts of the University' as and w hen necessary.