Section 5(1)(i) in The U.P. (Regulation of Building Operations) Regulations, 1960

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State of Uttar Pradesh - Subsection

Section 5(1)(i) in The U.P. (Regulation of Building Operations) Regulations, 1960

(i)in areas which have been surveyed and of which a layout accepted by the Prescribed Authority has been prepared and/or where in the opinion of the Controlling Authority there is otherwise, no objection to the grant of permission, for erecting a building may be granted subject to the condition-

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State of Uttar Pradesh - Subsection

Section 5(1)(i) in The U.P. (Regulation of Building Operations) Regulations, 1960