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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Nagaland - Subsection

Section 41(1)(vii) in The Global Open University (Nagaland) Act, 2006

(vii)scrutinize all proposals having financial implications presented to it by the officers, Councils and other authorites of the University and make recommendations in regard thereto.