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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(2) in THE ATRIA UNIVERSITY ACT, 2020

(2)The Research and Innovation Council shall consist of the following, namely:-
(i)The Vice- Chancellor - Chairperson
(ii)The Pro Vice-Chancellor – Member
(iii)The Dean of Research – Secretary
(iv)Head of the Department of Innovation – Member
(v)Deans of all Faculties - Members
(vi)Such other members as may be specified in the Statutes