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[Cites 2, Cited by 18]

Bombay High Court

The Commissioner Of Cgst, Mumbai vs State Bank O India Finance Reporting And ... on 11 February, 2020

Bench: Nitin Jamdar, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        CENTRAL EXCISE APPEAL NO. 143 OF 2019

 State Bank Of India                                   ....Petitioner
             V/S
 Commissioner Of Service Tax - I, Mumbai            ....Respondent

WITH CENTRAL EXCISE APPEAL NO. 168 OF 2019 The Commissioner Of Cgst, Mumbai South ....Petitioner V/S Idbi Bank Ltd. ....Respondent WITH CENTRAL EXCISE APPEAL NO. 169 OF 2019 The Commissioner Of Centra Cgst ....Petitioner V/S Bank Of Maharashtra ....Respondent WITH CENTRAL EXCISE APPEAL NO. 151 OF 2019 Bank Of Baroda (formerly Known As Dena ....Petitioner Bank) V/S Commissioner Service Tax-i, Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 155 OF 2019 Bank Of Baroda ....Petitioner Page 1/5 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 06:00:46 ::: V/S Commissioner Of Services Tax-iv ....Respondent WITH CENTRAL EXCISE APPEAL NO. 160 OF 2019 Union Bank Of India ....Petitioner V/S Commissioner Of Central Excise ....Respondent WITH CENTRAL EXCISE APPEAL NO. 159 OF 2019 Bank Of Baroda ....Petitioner V/S Commissioner Service Tax-i Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 156 OF 2019 Bank Of Maharashtra ....Petitioner V/S Commissioner Of Service Tax ....Respondent WITH CENTRAL EXCISE APPEAL NO. 149 OF 2019 Bank Of Maharahtra ....Petitioner V/S Commissioner, Cgst & Cx Pune -ii ....Respondent WITH CENTRAL EXCISE APPEAL NO. 163 OF 2019 The Commissioner Of Cgst, Mumbai ....Petitioner Page 2/5 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 06:00:46 ::: V/S State Bank O India Finance Reporting And ....Respondent Taxation Department WITH CENTRAL EXCISE APPEAL NO. 164 OF 2019 The Commissioner Of Central Gst, Pune - Ii , ....Petitioner Commissionerate V/S Bank Of Maharashtra ....Respondent WITH CENTRAL EXCISE APPEAL NO. 165 OF 2019 The Commissioiner Of Cgst, Mumbai ....Petitioner V/S Dena Bank ....Respondent WITH CENTRAL EXCISE APPEAL NO. 167 OF 2019 Bank Of India ....Petitioner V/S Commissioner Of Service Tax - Iv ....Respondent WITH CENTRAL EXCISE APPEAL NO. 172 OF 2019 Idbi Bank Ltd. ....Petitioner V/S The Commissioner, Gst And Cx, Ltu, Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 174 OF 2019 Page 3/5 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 06:00:46 ::: The Commissioner Of Cgst, Mumbai ....Petitioner V/S Union Bank Of India ....Respondent WITH CENTRAL EXCISE APPEAL NO. 183 OF 2019 Icici Bank Ltd. ....Petitioner V/S The Commissioner, Gst And Cx, Bhiwandi ....Respondent WITH CENTRAL EXCISE APPEAL NO. 185 OF 2019 The Commissioner Of Cgst, Mumbai ....Petitioner V/S Dena Bank ....Respondent Ms Pragya Koolwal i/b UBR Legal for Appellant in CEXA No 143/2019 , 167/2019 & for Respondent in CEXA No 163/2019 Mr. Jas Sanghavi for the Appellant in CEXA Nos. 149, 151,155, 156, 159 & 160 of 2019. Mr. Karan Adik a/w Maya Mazumdr for the Respondent in CEXA Nos. 149 and 156 of 2019. Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for the Respondent in CEXA Nos.143, 151, 159,160 & 172 of 2019 Mr Sham V Walve a/w Mr J B Mishra for Respondent in CEXA No. 167 of 2019.

Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for the Appellant in CEXA Nos. 163, 164, 165, 168, 169, 174 and 185 of 2019. Mr. Jas Sanghavi for the Respondent in CEXA Nos. 164, 165, 169 and 185 of 2019. Mr Sriram Sridharan for Appellant in CEXA Nos.172 & 183 of 2019 & for Respondent in CEXA No.168/2019 Page 4/5 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 06:00:46 ::: Mr. Dwivedi i/b. Mr. Vipul Bajpayee for Respondent in CEXA Nos. 155 & 183 of 2019. None for the Respondent in CEXA No. 174 of 2019.

(To be placed for Direction ) CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 11th February, 2020 P.C. :

Stand over to 27/03/2020 ( ASSOCIATE ) Page 5/5 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 06:00:46 :::