Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

3. Numbers and character of posts.

- The Service shall comprise of such cadre and each cadre shall consist of such number of posts with such designations as have been specified in Appendix 'A' :Provided that nothing in these regulations shall affect the inherent right of the Board of Directors to add or reduce the number of such posts or to create new posts with different designations and scales of pay, whether permanently or temporary