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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(2)The open access customers shall abide by the applicable provisions of the Indian Electricity Grid Code, the Orissa Grid Code and instructions given by STU, SLDC and other authorities from time to time.