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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(a) in Telangana Vaidya Vidhana Parishad Act, 1986

(a)The Commissioner, who shall be a reputed member of the medical profession with proven administrative ability appointed by the Government;