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State of Bihar - Section

Section 10 in The Bihar Finance Service Rules, 1953

10. Health of candidates.

(1)A candidate must be of sound health, good physique and active habits and free from any physical defects likely to interfere with the efficient performance of the duties of a member of the Service. A candidate who is found after examination by a Medical Board not to satisfy these requirements shall not be selected for appointment.
(2)A candidate must satisfy the Commission that his character is such as to qualify him for appointment to the Service.