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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(1) in Kerala Recognition of Trade Unions Rules, 2011

(1)The Registrar shall, after complying with the procedure prescribed in section 5 and rules 5 to 7, grant a certificate for recognition in Form D within fifteen days from the date of receipt of application in case there is only one applicant.