Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(4) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (4)The Commission shall convey its observations on the scheme within 30 days of submission and where required, scheme shall be amended accordingly.
