Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(c) in Rules for the Allotment of Shops in Different Shopping Centres of New Capital, Bhubaneswar (c)The Government may select a person for allotment of a shop on special consideration to be recorded in writing or may put a shop to auction.
