Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in Rules for the Allotment of Shops in Different Shopping Centres of New Capital, Bhubaneswar

11.

(a)If there are more than one individual competitors for allotment of a shop, selection shall be made on the basis of business proficiency and financial stability.
Preference will be given to the applicants, sponsored by Government in the process of solving unemployment problem or rehabilitation of political sufferers, evacuees etc.
(b)As far as possible regional parity shall be maintained in allotment of shops.
(c)The Government may select a person for allotment of a shop on special consideration to be recorded in writing or may put a shop to auction.