Section 74(2)(xx) in Andhra Pradesh Panchayat Raj Act, 1994
(xx)grants received from the Government, the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.];