Section 13(5)(vi) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(vi)One eminent person in the field of education who is an ordinary resident within the district to be nominated by the Deputy Commissioner -Member.

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