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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)Either at the beginning, of the meeting or after the conclusion of the debate of a motion during the meeting Presiding Officer or a member may suggest a change in the order of business as entered in the agenda and if the majority agrees such a change shall take place.