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State of Uttar Pradesh - Section

Section 12 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

12. Order or business.

(1)At any meeting business shall be transacted in the order in which it is entered in the agenda.
(2)Either at the beginning, of the meeting or after the conclusion of the debate of a motion during the meeting Presiding Officer or a member may suggest a change in the order of business as entered in the agenda and if the majority agrees such a change shall take place.