Section 39 in Tamil Nadu Marumakkattayam Act, 1932
39. Partition on change of religion.
- Notwithstanding anything contained in section 38, any member of a tarwad who has changed his or her religion may claim or be compelled by any other member of the tarwad, to take his or her share of all the tarwad properties over which it has power of disposal and separate from the tarwad.
