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[Cites 0, Cited by 0] [Section 7L] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7L(2) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(2)The Informant Incentive Committee shall give its recommendations to the Board on the following matters, -i. Eligibility of Informant for reward;ii. Determination under regulations 7E and 7G; andiii. Such other issues relating to Informant as the Board may require from time to time.