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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kanwal Ram vs . State Of Hp & Ors. on 26 August, 2022

Bench: Sabina, Sushil Kukreja

Kanwal Ram Vs. State of HP & ors.

CWP No.3417 of 2019 .

26.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakukr, Advocate, for the petitioner. Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.

Mr. Naresh K. Gupta, Advocate, for respondent No.2.

for an adjournment.

r to Learned counsel for respondent No.2 requests List again on 18th October, 2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge August 26, 2022 VH ::: Downloaded on - 26/08/2022 20:07:12 :::CIS