Himachal Pradesh High Court
Kanwal Ram vs . State Of Hp & Ors. on 26 August, 2022
Bench: Sabina, Sushil Kukreja
Kanwal Ram Vs. State of HP & ors.
CWP No.3417 of 2019 .
26.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakukr, Advocate, for the petitioner. Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Naresh K. Gupta, Advocate, for respondent No.2.
for an adjournment.
r to Learned counsel for respondent No.2 requests List again on 18th October, 2022.
( Sabina ) Judge ( Sushil Kukreja ) Judge August 26, 2022 VH ::: Downloaded on - 26/08/2022 20:07:12 :::CIS