Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52A(5)] [Section 52A] [Entire Act] State of Tamilnadu - Subsection Section 52A(5)(a) in Alagappa University Act, 1985 (a)continue to be affiliated to, or approved by or recognized by, the Madurai-Kamaraj University; and