Himachal Pradesh High Court
M/S Htl Associates Pvt. Ltd. vs . Vinod Soo on 14 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
M/s HTL Associates Pvt. Ltd. Vs. Vinod Soo and ors.
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OMP No. 45 of 2021 in C.S. No. 12 of 2021 14.10.2022 Present: Mr. C.N. Singh, Advocate, for the plaintiff.
Mr. Vikrant Thakur Advocate, for defendants No. 1 and 2.
Mr. B.M. Chauhan, Sr. Advocate with Mr. Man Mohan Katoch, Advocate, for defendant No.3.
Learned counsel for the plaintiff has submitted that his client is making efforts for amicable settlement and seeks adjournment.
List on 21.10.2022.
( Satyen Vaidya ) Judge 14th October, 2022 (sushma) ::: Downloaded on - 14/10/2022 20:05:53 :::CIS