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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)No person who does not possess a Second Class Certificate of proficiency as Boiler Operation Engineers under these rules shall be deemed a fit and proper person to hold charge of a boiler or boilers exceeding the limits laid down in sub-rule (2) of Rule 3.