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State of Odisha - Section

Section 4 in The Orissa Boiler Operation Engineers' Rules, 2000

4. Competent person shall possess certificate and extent of qualification.

(1)No person who does not possess a First Class Certificate of Proficiency as Boiler Operation Engineer under these rules shall be deemed a fit and proper person to hold charge of a boiler or boilers of Power Stations exceeding the limits laid down in sub-rule (1) of rule 3.
(2)No person who does not possess a Second Class Certificate of proficiency as Boiler Operation Engineers under these rules shall be deemed a fit and proper person to hold charge of a boiler or boilers exceeding the limits laid down in sub-rule (2) of Rule 3.