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[Cites 0, Cited by 0] [Section 66F(2)] [Section 66F] [Entire Act]

State of Punjab - Subsection

Section 66F(2)(a) in The Punjab Factory Rules, 1952

(a)a senior official, who by virtue of his position in the organisation can contribute effectively to the functioning of the Committee. Such a senior official shall be the Chairman of the Safety Committee;