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[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Jharkhand - Subsection

Section 2A(1)(c) in The Chota Nagpur Encumbered Estates Act, 1876

(c)the names and residences of his creditors, so far as they are known to, or can be ascertained by him, and