Bombay High Court
Trupti Ropvatika Cooperative Society ... vs The Chief Conservator Of Forests Thane ... on 8 July, 2019
Bench: R.M. Borde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12757 OF 2017
Vikram Rajnikant Shroff And Anr. ....Petitioner
V/S
The State Of Maharashtra , Through The ....Respondent
Principal Secretary, And Ors.
WITH WRIT PETITION NO. 1536 OF 2017 Valuable Properties Pvt. Ltd. Through The ....Petitioner Director And Anr.
V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.
WITH WRIT PETITION NO. 5790 OF 2018 Kamran Kadir Shaikh And Ors. ....Petitioner V/S State Of Maharashtra Thorugh Its Secretary And ....Respondent Ors.
WITH WRIT PETITION NO. 9672 OF 2018 Annie Joachim Saldanha @ Annie Angel ....Petitioner D'souza And Ors V/S The State Of Maharashtra And Ors ....Respondent Page 1/3 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:41:05 ::: WITH WRIT PETITION NO. 10475 OF 2018 Ganesh Alias Pramod Vinayak Joshi And Ors ....Petitioner V/S State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And Ors WITH WRIT PETITION NO. 8397 OF 2018 Shri. Kishor Ramchandra Patil And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 10245 OF 2018 Atish Solanki ....Petitioner V/S The State Of Maharashtra , Through Its Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 13116 OF 2017 Nitin Shyamram Palekar ....Petitioner V/S The State Of Maharashtra, Through Principal ....Respondent Secretary And Ors.
Mr.Abhijeed Devchile i/by Sukand Ravindra Kulkarni For Petitioner Mr.G.S.Godbole i/by Drupad S.Patil for Petitioner in wp 1536/2017 & wp 5790/2018 Ms.Neha Parte i/by Suresh M.Sabrad for petitioner in wp 9672/2018 Mr.Y.S.Khochare AGP for Res. No. 1 To 3 CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 8th July, 2019 P.C. :
Stand over to 15/07/2019. At the request of learned advocate for the petitioner in wp 9672/2018, wp 9672/2018 be detaged.
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