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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(6) in Andhra Pradesh Para Medical Board Rules, 2006

(6)Where the address of any Para Medical Technician / Professional found to be incorrect subsequently, the Secretary shall write a registered letter to him with Acknowledgement due at his last known address available in the register and ask him to furnish his correct address. The Secretary may also make other endeavours to ascertain the correct address.