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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(b) in New Town Kolkata Planning Area (Building) Rules, 2014

(b)Educational use or Institutional use :
(i)Educational Building - Rs. 150/- per Sq.M.;
(ii)Institutional Building other than Educational - Rs. 250/- per Sq.M.;