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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(iii) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)5% of available seats as per clause (i) shall be allotted to the candidates belonging to Tuition Fee Waiver category as per guidelines issued by the All India Council for Technical Education (AICTE), New Delhi.