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State of Rajasthan - Section
Section 4 in The Rajasthan Public Trust Rules, 1962
4. Composition of Advisory Board.
The Rajasthan Public Trust Board shall consist of 21 members representing each interest as shown below:| Interests | Members. | ||
| (1) | Hindus | 19 | |
| (a) Jains | 4 | ||
| (b) Sikhs | 1 | ||
| (c) Other Hindus | 14 | ||
| (2) | Christians | 1 | |
| (3) | Zoroastrians | 1 | |
| Total = | 21 |