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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(4) in National Cadet Corps (Girls Division) Rules, 1949

(4)when in charge of any property belonging to the Government or to a unit of the Girls' Division makes away with or is concerned in making away with, any such property; or wilfully injures or by culpable neglect loses or causes injuries to any of the above property;