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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6A) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(6A)[ "commencement date" means the 2nd day of October 1975;] [Clause (6A) was substituted by Maharashtra 2 of 1976, Section 2(a).]