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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Paradip Port Harbour Craft Rules 1967

(1)No tindal or any member of the crew serving in any licensed harbour craft shall obstruct or hinder the loading, discharging of service of such harbour craft, or of any other licensed harbour craft, or obstruct hinder any vessel working in the port.