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Union of India - Section

Section 14 in Paradip Port Harbour Craft Rules 1967

14. Obstructing port traffic

(1)No tindal or any member of the crew serving in any licensed harbour craft shall obstruct or hinder the loading, discharging of service of such harbour craft, or of any other licensed harbour craft, or obstruct hinder any vessel working in the port.
(2)No tindal shall permit any licensed harbour craft in his charge to obstruct the free navigation of the port or the approaches to wharves or jetties.