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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(1)A District Level Sports Association shall be known by the name of the Revenue District in the area of which it operates for a particular sports.Example : District Level Association in the District Bikaner and in the field of Football shall be known as "Bikaner District Football Association" or "District Football Association. Bikaner".