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State of Rajasthan - Section

Section 3 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

3. Naming of Sports Associations.

(1)A District Level Sports Association shall be known by the name of the Revenue District in the area of which it operates for a particular sports.Example : District Level Association in the District Bikaner and in the field of Football shall be known as "Bikaner District Football Association" or "District Football Association. Bikaner".
(2)A State Level Sports Association may be using first word as Rajasthan'. second word as (the name of particular Sports being promoted by it) and then the term 'Association - .Example : (b) A State Level Sports Association in the field of Hockey shall be know 4 as "Rajasthan Hockey Association".
(3)Any other mode of naming shall not be allowed by the Registrar.
(4)Primary Sports Body may be known by the name of its choice other than naming provisions provided in sub-rule (1) and (2).