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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(m) in The Punjab Livestock and Birds Diseases Act, 1948

(m)to prohibit or regulate the entry into the [State] of [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950.] or any specified part or place thereof and the movement from one place to another, in the [State] of [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950.] of [livestock or birds] alive or dead, or parts of [livestock or birds] or fodder, bedding or other thing;