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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

(2)The examination shall consist of multiple choice questions [MCQs] except of Part-II of Paper 3 which shall be descriptive type. Answers of Part-II of Paper 3 shall be required to be written in Gujarati or as per the instructions given in the question paper.