Section 34(1)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(c)For Hydro Generating Station (including Pumped Storage Hydro Generating Station) and Transmission System:

(i)Receivables equivalent to 45 days of annual fixed cost;

(ii)Maintenance spares @ 15% of operation and maintenance expenses including security expenses; and

(iii)Operation and maintenance expenses, including security expenses for one month.

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