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State of Uttarakhand - Section

Section 22 in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

22. Scales of pay.

(1)The scales of pay admissible to a person, appointed to a post in the cadre of the Service, shall be such as may be determined by the Government from time to time.
(2)The scales of pay prevailing at the beginning of these rules are shown in Appendix "A".