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State of Punjab - Section

Section 28B in The Punjab Capital (Development and Regulation) Building Rules, 1952

28B. Site Coverage of Basement Storey.

- [(i) Floor area of basement storey in residential building shall be governed by the following] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.] :-
Area of plot Permissible area in basement storey
Upto 420 sq. mts. 50% of the site coverage of the building of which it forms apart.
Beyond 420 sq. mts. 25% of the site coverage of the building of which it forms apart
(ii)In the case of warehouse and Industrial Building the floor area of the basement storey shall not exceed 100% of the area of the site coverage of the building of which it forms a part.
(iii)In the case of commercial buildings, the floor area of the basement storey shall not exceed the coverage as indicated in the Architectural Control Sheets.]